Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(9)(a) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

(a)to a residential building, the monthly rent of which does not exceed twenty-five rupees; or