Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 11 in The U.P. Debt Relief Rules, 1977

11. Transfer of cases [Section 17 (4)].

- Where applications are made to more than one Debt Settlement Officer in respect of the same debt, the Officer to whom such application was first made shall deal therewith, and the applications pending before other officers shall be transferred to the officer to whom the first application was made.