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Union of India - Section

Section 25 in The Vizagapatnam Harbour Craft Rules, 1950

25. Prohibition of Employment of Convicted Tindals, etc.

- IF ANY TINDAL OR ANY MEMBER of the crew of a licensed harbour craft is convicted of a breach of any of these rules the owner of the harbour craft shall, on being required so to do by the Deputy Port Conservator dismiss such tindal or member of the crew from his employment.