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Union of India - Section
Section 5 in The Insurance Surveyors And Loss Assessors (Licensing, Professional Requirements And Code Of Conduct) Regulations, 2000
5. Fee structure
.-On and from May 1, 2001, the fee payable to the Authority by fresh applicants for grant of license to act as surveyors and loss assessors, category-wise, shall be as stated in the following table:| SI. No. | Category of surveyor and loss assessor | Amount payable by individuals | Amount payable by corporate surveyor and loss assessor | |
| Rs. | Rs. | |||
| 1. | A | Ten thousand | Twenty-five thousandTwenty-thousandFifteen thousand | |
| 2. | B | Seven thousand five hundred | ||
| 3. | C | Five thousand |