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Union of India - Section

Section 5 in The Insurance Surveyors And Loss Assessors (Licensing, Professional Requirements And Code Of Conduct) Regulations, 2000

5. Fee structure

.-On and from May 1, 2001, the fee payable to the Authority by fresh applicants for grant of license to act as surveyors and loss assessors, category-wise, shall be as stated in the following table:
SI. No. Category of surveyor and loss assessor Amount payable by individuals Amount payable by corporate surveyor and loss assessor
      Rs. Rs.
1. A Ten thousand Twenty-five thousandTwenty-thousandFifteen thousand
2. B Seven thousand five hundred
3. C Five thousand