Section 12(3) in Indian Medicine Central Council (Election) Rules, 1975
(3)[ the Returning Officer shall, on receiving a notice of withdrawal and on being satisfied as to the genuineness of the notice of withdrawal under sub-rule (1), cause the notice to be affixed in some conspicuous place in his office] [Substituted by S.O. 532 (E), dated 15-9-1979.].
