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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Tripura - Subsection

Section 23(1)(b) in The Tripura Agricultural Debtors Relief Act, 1975

(b)persistently follows such other person from place to place or interferes with any property owned or used by him or deprives him of, or hinders him, in the use thereof, or