Supreme Court - Daily Orders
Kakrapar Anumathak Karmchari ... vs Union Of India And Anr. Etc. Etc. on 4 December, 2017
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.7 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).29484-29485/2015
(Arising out of impugned final judgment and order dated 17-06-2015
in LPA No. 803/2015 18-02-2015 in SCA No. 8700/2003 passed by the
High Court Of Gujarat At Ahmedabad)
KAKRAPAR ANUMATHAK KARMCHARI SANGATHAN
THROUGH IT PRESIDENT SHRI CHANDRAKANT PATE Petitioner(s)
VERSUS
UNION OF INDIA AND ANR. ETC. ETC. Respondent(s)
Date : 04-12-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Subramonium Prasad,Sr.Adv.
Mr. Pradhuman Gohil,Adv.
Mr. Vikash Singh, AOR
Mr. Himanshu Choubey,Adv.
Mr. A.A. Dave,Adv.
For Respondent(s) Mr. Tushar Mehta,Sr.Adv.
Mr. Sumit Goel,Adv.
Ms. Swati Bhardwaj,Adv.
M/S. Parekh & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed. Pending application(s), if any, stand disposed of.
(OM PARKASH SHARMA) (RAJINDER KAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by DEEPAK
MANSUKHANI
Date: 2017.12.04 17:34:10 IST
Reason: SIGNER CARD OF
MR. DEEPAK MANSUKHANI
IS BEING USED BY MR. OM
PARKASH SHARMA