Allahabad High Court
The Commissioner Of Income Tax I vs Smt Najoo Dara Deboo on 6 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 65 of 2008 Petitioner :- The Commissioner Of Income Tax I Respondent :- Smt Najoo Dara Deboo Petitioner Counsel :- D.D.Chopra Respondent Counsel :- Mudit Agarwal,Rahul Shukla,S.K. Garg Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. Sri D. D. Chopra, learned counsel for the appellant is reported to be on sanctioned leave.
List in the week commencing 25th January, 2010. Order Date :- 6.1.2010 psd