Section 36(2)(iii) in The Haryana Private Universities, 2006

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Haryana - Subsection

Section 36(2)(iii) in The Haryana Private Universities, 2006

(iii)[ the balance two-fifth of the twenty-five per cent shall be granted twenty-five per cent fee concession.] [Amended vide Haryana Act No. 16 of 2012, assented to by the Governor of Haryana on 16th April 2012, published in the Haryana Gazette on 10th May 2012.]

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State of Haryana - Subsection

Section 36(2)(iii) in The Haryana Private Universities, 2006