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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1)(d) in Andhra Pradesh Public Libraries Act, 1960

(d)[ with the previous sanction of the Director, shift or close any public library mentioned in sub-clause (a) of section 2, or discontinue aid to any other public library, the payment of which is regulated by rules and made under this Act.] [Substituted by Andhra Pradesh Act. No. 7 of 1969.]