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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Andhra Pradesh - Subsection

Section 47(2) in Andhra Pradesh Universities Act, 1991

(2)The Finance Committee shall have the following duties and powers, namely:-
(a)to examine the annual accounts of the University and to advice the Executive Council thereon;
(b)to examine the annual budget estimates and advise the Executive Council thereon;
(c)to review the financial position of the University from to time to time;
(d)to make recommendations to the Executive Council on all matters relating to the finances of the University;
(e)to make recommendations to the Executive Council on all proposals involving expenditure for which no provision has been made in the budget, or which involve expenditure in excess of the amount provided in the Budget.