Gujarat High Court
Vallabhbhai Kalyanji Prajapati vs Durlabhbhai Lallubhai Halpati & 9 on 21 July, 2017
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt, A.G.Uraizee
C/FA/2566/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 2566 of 2017
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VALLABHBHAI KALYANJI PRAJAPATI....Appellant
Versus
DURLABHBHAI LALLUBHAI HALPATI & 9....Defendants
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Appearance:
MR MRUGEN K PUROHIT, ADVOCATE for the Appellant
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 21/07/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) Shri Aditya Parikh, learned advocate appearing for Shri Purohit, learned advocate appearing for the appellant seeks time. At his request, matter is adjourned to 24.07.2017.
(S.R.BRAHMBHATT, J.) (A.G.URAIZEE,J) pallav Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Jul 22 00:12:10 IST 2017