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[Cites 0, Cited by 6] [Section 80HH(2)] [Section 80HH] [Entire Act]

Union of India - Subsection

Section 80HH(2)(iv) in The Income Tax Act, 1961

(iv)it employs ten or more workers in a manufacturing process carried on with the aid of power, or employs twenty or more workers in a manufacturing process carried on without the aid of power.