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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Telangana - Subsection

Section 73(1)(b) in Telangana Shops and Establishments Act, 1988

(b)establishments under the Central and State Governments, local authorities, the Reserve Bank of India, a railway administration operating any railway as defined in clause (20) of article 366 of the Constitution and Contonment authorities;