Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80D(3)] [Section 80D] [Entire Act]

State of Kerala - Subsection

Section 80D(3)(v) in Kerala Cooperative Societies Act, 1969

(v)for awarding cash prizes to the children of employees at such rates and subject to such conditions as may be specified therein; and