Supreme Court - Daily Orders
S. Palanivel vs P. Natesan on 22 November, 2018
ITEM NO.62 REGISTRAR COURT. 2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURYA PRATAP SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 11333-
11334/2018
S. PALANIVEL & ANR. Petitioner(s)
VERSUS
P. NATESAN & ORS. Respondent(s)
Date : 22-11-2018 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Tushar Bakshi, AOR
For Respondent(s) Mr. B. Ragunath,Adv.
Mr. K. Balaji,Adv.
Mr. Vijay Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for respondent Nos.1 to 5 have not filed any counter affidavit despite grant of last chance. Service of notice is complete qua respondent Nos. 7 and 8 but no one has entered appearance on their behalf.
Ld. Counsel for petitioners has failed to file fresh particulars and steps in respect of respondent No. 6 despite grant of last chance. Viewed thus, the matter be processed for listing before the Hon'ble Judge in Chambers for further directions. Await orders. List thereafter.
Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.11.24 10:39:25 IST Reason:SURYA PRATAP SINGH Registrar MG