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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in Rajasthan Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019

(2)Every cash van shall have the following minimum staff, possessing thequalifications and training laid down under section 10 of the Act, on board for everysingle cash transportation activities, namely:-
(i)Driver - one;
(ii)Armed security guards - two; and
(iii)ATM officer or custodian - two.