Section 475 in The Delhi Municipal Corporation Act, 1957
475. Duties of police officers.
- It shall be the duty of all police officers to give immediate information to Commissioner [***] [The words "or any other appropriate municipal authority" omitted by Act 67 of 1993, section 117 (w.e.f. 1-10-1993)] of the commission of, or the attempt to commit any offence against this Act or any rule, regulation or bye-law made thereunder and to assist all municipal officers and other municipal employees in the exercise of their lawful authority.Legal proceedings
