Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 44] [Section 26] [Entire Act] Union of India - Subsection Section 26(2) in The Electricity Act, 2003 (2)The constitution and functions of the National Load Despatch Centre shall be such as may be prescribed by the Central Government:Provided that the National Load Despatch Centre shall not engage in the business of trading in electricity.
