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State of Bihar - Section

Section 8 in The Bihar Kendu Leaves (Control of Trade) Act, 1973

8. Opening of depots and publication of price list, etc. at the depot.

- There shall be set up in each unit such number of depots and at such places as the Forest Officer in charge of the Division may, taking into consideration the convenience of the growers, direct and a price list of kendu leaves fixed by the State Government under Section 7; and the hours of business shall be prominently displayed on the notice board kept for the purpose at every such depot.