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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)The open space, F.A.R. and coverage for industrial buildings shall be as in Table below :Open Space (Setbacks) and The F.A.R. for Industrial BuildingsTable-9
Plot size in sq.m Front setback in meters Rear setback in meters Site setback in meters FAR Maximum coverage
Upto 300 3.0 2.0 2.0 0.6 50%
+ 300 to 500 4.0 3.0 3.0 0.6 50%
+ 500 to 1000 6.0 4.5 4.5 0.6 50%
+ 1000 to 5000 9.0 5.0 5.0 0.6 45%
+ 5000 to 30000 9.0 9.0 6.0 0.5 40%
Above 30,000 15.0 15.0 1.0 0.4 40%