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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(2)(d) in The M.P. Licensing Board (Electrical) Regulations, 1960

(d)On application from the contractor and payment of prescribed fee a change in the Class of licence may be made if the conditions for issue of a licence of the new class are fulfilled].