Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Goa - Subsection

Section 60(9) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(9)In the event of any variations of more than 5 marks in the scores given by the Examiner and the moderator, the chief moderator shall re-moderate such cases and decide. However the chief moderator shall bring such cases to the notice of the Secretary for approval.