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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(1)(xxi) in Shri Govind Guru University Act, 2015

(xxi)to make recommendations for appointments of teachers and employees of the University, to fix their emoluments and define their duties and terms and conditions of their services including disciplinary matters, to the State Government, after consultation with the Board;