Section 17(1)(c) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958
(c)[ the cess levied under Section 93 of the Bombay Local Boards Act, 1923 as extended to the Kutch area of the [State of Gujarat] [Clause (c) was substituted, Schedule Ill, Clause 9 (ii).];]