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[Cites 0, Cited by 19] [Entire Act]

State of Rajasthan - Section

Section 3 in THE RAJASTHAN EPIDEMIC DISEASES ACT, 2020

3. Power of Government to notify epidemic disease.- The Government may by

notification in the Official Gazette notify any disease as epidemic disease, for the purposes ofthis Act, either throughout the State or in such part or parts thereof as may be specified in thenotification.