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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(mmm) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(mmm)"working day" means all days on which commercial banks in the city as specified in the offer document are open for business;