Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Andhra Pradesh - Subsection

Section 54(1) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(1)The Commissioner shall ensure that all the Members of the Board and the Child Welfare Committee are given training/orientation on child psychology, child welfare, child rights, and also a copy of the Act and the Rules, either prior to or soon after their assuming office.