Section 350 in The Coimbatore City Municipal Corporation Act, 1981
350. Prohibition in respect of keeping animals and birds and feeding animals.
- No person shall-(a)without the permission of the Commissioner or otherwise than in conformity with the terms of such permission, keep pigs in any part of the City;(b)keep any animal or bird on his premises so as to be a nuisance or so as to be dangerous; or(c)feed or permit to be fed on filth of animal which is kept for dairy purposes or any be used for food.
