Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(4) in New Town Kolkata Planning Area (Building) Rules, 2014

(4)Fees for partial occupancy certificate:- The owner shall have to give notice of partial completion in the form specified in Schedule - XII together with the fees prescribed below for obtaining partial occupancy certificate in the form specified in Schedule - XIII by the Sanctioning Authority-A. Buildings of Residential use, Educational use or Institutional use : Rs. 3/- per Sq.M. of covered area;B. Buildings other than Residential use, Educational use or Institutional use : Rs. 4/- per Sq.M. of covered area.