Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 14 December, 2020

Author: Rekha Palli

Bench: Rekha Palli

                                                                                  Via video conferencing
                          $~19
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      O.M.P. (COMM) 438/2020
                                 OIL AND NATURAL GAS CORPORATION LIMITED
                                                                       ..... Petitioner
                                                     Through    Mr. Kunal Kumar, Mr.Sunil Kumar
                                                     Gandhi, Mr.Dipender Chauhan, Advs.

                                                     versus

                                 CONSORTIUM OF SREE MEIL                 ..... Respondent
                                             Through    Mr.Arvind Nigam, Sr.Adv. with
                                             Mr.Arnab Choudhary, Adv.

                                 CORAM:
                                 HON'BLE MS. JUSTICE REKHA PALLI
                                         ORDER

% 14.12.2020

1. A request for adjournment is made on account of the non- availability of the learned senior counsel of the petitioner.

2. At request, list on 29.01.2021 REKHA PALLI, J.

DECEMBER 14, 2020 sr Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:15.12.2020 12:04:47