Delhi High Court - Orders
Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 14 December, 2020
Author: Rekha Palli
Bench: Rekha Palli
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 438/2020
OIL AND NATURAL GAS CORPORATION LIMITED
..... Petitioner
Through Mr. Kunal Kumar, Mr.Sunil Kumar
Gandhi, Mr.Dipender Chauhan, Advs.
versus
CONSORTIUM OF SREE MEIL ..... Respondent
Through Mr.Arvind Nigam, Sr.Adv. with
Mr.Arnab Choudhary, Adv.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 14.12.2020
1. A request for adjournment is made on account of the non- availability of the learned senior counsel of the petitioner.
2. At request, list on 29.01.2021 REKHA PALLI, J.
DECEMBER 14, 2020 sr Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:15.12.2020 12:04:47