Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(a) in The Indian Tolls (Army and Air Force) Act, 1901 (a)[ all officers, soldiers and airmen of -(i)[the Regular Forces,](ii)[ any Irregular Corps, [*] [Substituted by Act 14 of 1942, S.4, for Cls. (a) to (h). ]
