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[Cites 0, Cited by 6] [Section 185(2)] [Section 185] [Entire Act]

Union of India - Subsection

Section 185(2)(c) in The Electricity Act, 2003

(c)the Indian Electricity Rules, 1956 made under section 37 of the Indian Electricity Act, 1910 (9 of 1910) as it stood before such repeal shall continue to be in force till the regulations under section 53 of this Act are made;