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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(86) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

86.0Definition.- Corrosive substances means substances which, by chemical action, will cause severe damage when in contact with living tissues or, in the case of leakage, will materially damage, or even destroy, other goods or the means of transport.