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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

NCT Delhi - Subsection

Section 79(1)(b) in The Delhi Water Board Act, 1998

(b)any chemical refuse, industrial effluent or waste steam, or any liquid at a temperature higher than forty-five degree centigrade, or any liquid which is dangerous or the cause of a nuisance or is prejudicial to health;