Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 176 in The Chhattisgarh Motor Vehicles Rules, 1994

176. Fire Extinguishers.

- Every public service vehicle other than a motor car shah be equipped with one or more lire extinguishers of such type and capacity as may be specified by the State Transport Authority, and such lire extinguishers shall at all limes be maintained in working condition.