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State of Rajasthan - Section

Section 217 in Rajasthan Land Revenue (Land Records) Rules, 1957

217. Register of Leave of Land Records Staff F. No. O5.

- The Office Qanungo will open an account of each employee of the land records staff in the Tehsil on a separate-page as soon as he joins his duty either by appointment or by transfer. The account will be kept for all-kinds of leave casual, privilege and emergent etc. and at the end of each year the period of leave due to him and admissible under the Rajasthan Civil Service Rules will be entered in a new register.