Madhya Pradesh High Court
Deepak Kumar Rajbhar vs Smt. Shanti Devi Rajbhar on 20 September, 2019
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
1 CONC-1997-2019
The High Court Of Madhya Pradesh
CONC-1997-2019
(DEEPAK KUMAR RAJBHAR Vs SMT. SHANTI DEVI RAJBHAR)
1
Jabalpur, Dated : 20-09-2019
Shri Santosh Rajak, Advocate for petitioners.
Heard on question of admission.
Is s ue notice to the respondents as to why the proceedings for
contempt be not initiated against them on payment of process fee within three working days. Notice be made returnable within four weeks.
(J.K. MAHESHWARI) (SMT. ANJULI PALO)
JUDGE JUDGE
amit
Digitally signed by AMIT JAIN
Date: 24/09/2019 11:42:48