Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(3) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001 (3)Nothing contained in this rule shall apply to evidence given in any judicial enquiry or evidence given at any department enquiry.
