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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(x) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(x)"officer-bearer" means President and Vice-President and director elected by the board to any office of co-operative in accordance with the bye-laws;