Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1A] [Entire Act] State of Uttar Pradesh - Subsection Section 1A(g) in U.P. Fisheries (Development and, Control) Rules, 1954 (g)"Family living below poverty lines" means family living below the minimum income fixed by the Central Government / State Government for treating below poverty line.
