Section 10 in University of Udaipur Officers (Conditions of Service) Rules, 1976
10.
The absence of an officer including probationer of the University from duty, whether on leave or on foreign service or on deputation and who holds a lien on a post, shall not, if he is otherwise, fit render him ineligible, on his return, for appointment to a permanent or officiating vacancy in the class, category, grade or post which may fall vacant during his absence.Note:- Persons holding lien in the University and living abroad should be specially notified about the vacancies for direct recruitment.
