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[Cites 0, Cited by 0] [Section 3(13)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(13)(i) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(i)the employment of pathological, bacteriological, radiological or any other methods, as are considered necessary by the Authorised Medical Attendant.