Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Public Distribution System (Control) Order, 2001 3. Identification of families living below the poverty line. - The State Governments shall identify families living Below Poverty Line as per paragraph 1 of the Annexe to this Order.
