Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(ix) in The Rajasthan Co-Operative Service Rules, 1954 (ix)[ that there shall be no age-limit in the case of widows and divorcee women.] [Added by F. 7(2) DOP/A-II/84, 18-12-87]
