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State of West Bengal - Section

Section 63 in Kolkata Municipal Corporation Building Rules, 2009

63. Minimum open spaces with respect to buildings for educational use.

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Height of building Front open space Open space on side-1 Open space on side-2 Rear open space
Upto 10.0 m for land area upto 500.0 sq. m 2.0m 1.8 m 4.0 m 3.5 m
Upto 10.0 m for land area above 500.0 sq. m 3.5 m 3.5 m 4.0 m 4.0 m
Above 10.0 m upto 15.5 m 3.5 m 4.0 m 4.0 m 5.0 m
Above 15.5 m upto 20.0 m 5.0 m 5.0 m 5.0 m 6.0 m
Above 20.0 m 20% of the height of building or 6 m, whicheveris more 20% of the height of building or 5 m, whicheveris more 20% of the height of building or 5m, whichever ismore 20% of the height of building or 8 m, whicheveris more