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Punjab-Haryana High Court

The Greater Mohali Area Development ... vs Rajinder Singh And Others on 6 October, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH


                                          RFA No.4991 of 2010 (O&M)
                                                LR No.183 of 2001

The Greater Mohali Area Development Authority
                                                            .....Appellant
                                 Versus

Rajinder Singh and others
                                                           ......Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr.D.V. Sharma, Senior Advocate with Mr. Naginder Singh, Advocate for the appellant.

RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.4989 of 2010, titled The Greater Mohali Area Development Authority Versus Surinder Kaur and another.

(RAJESH BINDAL) JUDGE 06.10.2010 shramila