Punjab-Haryana High Court
The Greater Mohali Area Development ... vs Rajinder Singh And Others on 6 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.4991 of 2010 (O&M)
LR No.183 of 2001
The Greater Mohali Area Development Authority
.....Appellant
Versus
Rajinder Singh and others
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr.D.V. Sharma, Senior Advocate with Mr. Naginder Singh, Advocate for the appellant.
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.4989 of 2010, titled The Greater Mohali Area Development Authority Versus Surinder Kaur and another.
(RAJESH BINDAL) JUDGE 06.10.2010 shramila