Supreme Court - Daily Orders
Rajeev Agarwal vs The State Of Uttarakhand on 16 December, 2020
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.15 Court 7 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 11943/2020
(Arising out of impugned final judgment and order dated 17-12-2019
in WPSB No. 324/2011 passed by the High Court of Uttarakhand at
Nainital)
RAJEEV AGARWAL Petitioner(s)
VERSUS
THE STATE OF UTTARAKHAND & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.101861/2020-EXEMPTION FROM FILING
O.T.)
Date : 16-12-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. Kanhaiya Priyadarshi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending application stands disposed of.
(NIDHI AHUJA) (RENU KAPOOR)
AR-cum-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
Nidhi Ahuja
Date: 2020.12.16
18:45:11 IST
Reason: