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Supreme Court - Daily Orders

Rajeev Agarwal vs The State Of Uttarakhand on 16 December, 2020

Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah

     ITEM NO.15                    Court 7 (Video Conferencing)             SECTION X

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 11943/2020

     (Arising out of impugned final judgment and order dated 17-12-2019
     in WPSB No. 324/2011 passed by the High Court of Uttarakhand at
     Nainital)

     RAJEEV AGARWAL                                                  Petitioner(s)

                                                VERSUS

     THE STATE OF UTTARAKHAND & ORS.                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.101861/2020-EXEMPTION FROM FILING
     O.T.)

     Date : 16-12-2020 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN
                         HON'BLE MR. JUSTICE R. SUBHASH REDDY
                         HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)
                                    Mr. Kanhaiya Priyadarshi, AOR

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

The special leave petition is dismissed. Pending application stands disposed of.





                         (NIDHI AHUJA)                     (RENU KAPOOR)
                           AR-cum-PS                       BRANCH OFFICER




Signature Not Verified

Digitally signed by
Nidhi Ahuja
Date: 2020.12.16
18:45:11 IST
Reason: