Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45G] [Entire Act] NCT Delhi - Subsection Section 45G(2) in The Government Of National Capital Territory Of Delhi Act, 1991 (2)The officers and other employees of the Authority shall discharge their duties and functions under the general superintendence and control of the Authority.
