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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(ii) in Bihar Preservation and Improvement of Animals Rules, 1960

(ii)In case of suspected Johne's disease, the Veterinary Officer shall carry out or cause to be carried out intradermal test which may be repeated on the animal and if, after the test, he is satisfied that the animal is suffering from Johne's disease he shall get the animal removed to the nearest Gosadan.